Quippo Infrastructure Limited vs A2Z Infraservices Limited & Anr
2021 Latest Caselaw 57 Cal/2

ORDER SHEET

                                                                       ODC-14
                             AP No. 255 of 2020
                      IA No. GA 1 of 2020, GA 2 of 2020
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          [COMMERCIAL DIVISION]


                      QUIPPO INFRASTRUCTURE LIMITED
                                  VERSUS
                     A2Z INFRASERVICES LIMITED & ANR.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
  Date: 18th January, 2021.

  (Via Video Conference)
                                                                   Appearance:
                                                   Mr. Swatarup Banerjee, Adv.
                                                        Mr. Rajib Mullick, Adv.
                                                       Mr. Rakesh Sarkar, Adv.
                                                             For the petitioner.

                                                       Mr. Utpal Bose, Sr. Adv.
                                                     Ms. H. Chakraborty, Adv.
                                                   Ms. Neelina Chatterjee, Adv.
                                               Mr. Suvodeep Chakraborty, Adv.
                                                          For the respondents.

The Court :- Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

snn.