Mcnally Bharat Engineering ... vs Assistant Commissioner Of The ...
2021 Latest Caselaw 55 Cal/2

OD-4


                                  WPO/80/2020
                        IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]



          MCNALLY BHARAT ENGINEERING COMPANY LIMITED AND ANR.

                                      VERSUS

   ASSISTANT COMMISSIONER OF THE INCOME TAX, CIRCLE 1(1) KOLKATA
                          AND 6 OTHERS


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 18th January, 2021


                                                                        Appearance:
                                                          Mr.Sanjoy Bhowmik, Adv.
                                                                  Mr.A.D.Dey, Adv.
                                                          Ms.Soma Chatterjee, Adv.
                                                                ..for the petitioners

                                                             Mr.Asok Bhaumik, Adv.
                                                                ..for the respondents

The Court: Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

D.Ghosh