Sms Meer India Pvt. Ltd. & Anr vs The Assistant Commissioner
2021 Latest Caselaw 544 Cal

     56
25.01.2021
 Ct. No.23
     pg.
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                              APPELLATE SIDE
                           (Via Video Conference)

                                WPA 8985 of 2020

                         SMS Meer India Pvt. Ltd. & Anr.
                                      Vs.
                          The Assistant Commissioner,
                      Ranve-V, Bidhan Nagar Division & Ors.



                    Mr. Vinay Shraff
                    Mr. Himangshu Kumar Ray
                               ... For the petitioners

                    Mr. Amitabrata Ray
                    Mr. B.P. Banerjee
                                ... For the respondents

After hearing the parties, the matter is adjourned

till 10th February, 2021 for further consideration as the

parties want to rely upon certain judgments delivered by

different High Courts as also by the Hon'ble Supreme

Court on the issue involved in the writ petition.

(Arindam Mukherjee, J.)