The Kolkata Municipal ... vs Jain Infraprojects Limited
2021 Latest Caselaw 52 Cal/2

OD - 12

                                AP/411/2020

                      IN THE HIGH COURT AT CALCUTTA
                             Original Jurisdiction


                  THE KOLKATA MUNICIPAL CORPORATION
                                 Versus
                      JAIN INFRAPROJECTS LIMITED


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 15th January, 2021.

Appearance:

Mr. Joy Saha, Sr. Adv.

Mr. Biswajit Mukherjee, Adv. Mr. Ambarnath Banerjee, Adv.

Ms. Manisha Nath, Adv.

The Court : Learned counsel have made their submissions on the

point of maintainability as to the delay in filing of the application under

Section 34 of the 1996 Act.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

Bp.