City Enclave Private Ltd vs Syed Tanseen Huq & Ors
2021 Latest Caselaw 35 Cal/2

ORDER SHEET
                                                                         OD-1

                            IA No. GA 5 of 2019
                         (Old No. GA 1318 of 2019)
                                     In
                            CS No. 288 of 2009
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                           CITY ENCLAVE PRIVATE LTD.
                                    VERSUS
                           SYED TANSEEN HUQ & ORS.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 12th January, 2021.

(Via Video Conference) Appearance:

Mr. Sarvapriya Mukherjee, Adv.

Mr. Surajit Biswas, Adv.

Mr. Debrup Bhattacharjee, Adv.

Mr. Tarique Quasimuddin, Adv.

Mr. Zainab Tahur, Adv.

Mr. Abbas Ibrahim Khan, Adv.

The Court :- The matter was placed in the list at the instance of the

Department. The Department received a requisition for drawing up and

completion of the judgment and order dated February 3, 2020. The Department

found various anomalies, which requires correction for the order to be drawn up

and completed. The parties apparently are not taking steps to have those

anomalies resolved.

In such circumstances, the parties are at liberty to take appropriate steps

to have those anomalies resolved, in accordance with law.

(DEBANGSU BASAK, J.) snn.