Imperial Tubes Private Limited vs Ramesh Co
2021 Latest Caselaw 33 Cal/2

OC 7

                                   ORDER SHEET

                                  RVWO 6 of 2020
                       IA GA 1 of 2020 (Old GA 901 of 2020)
                       IA GA 2 of 2020 (Old GA 902 of 2020)
                        IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                           IMPERIAL TUBES PRIVATE LIMITED
                                       VERSUS
                                     RAMESH CO.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
  Date: 12th January, 2021.

  (Via Video Conference)
                                      Mr. Joy Saha, Sr. Adv.
                                      Mr. Rajarshi Dutta, Adv.
                                      Mr. Tridib Bose, Adv.
                                      Mr. VVV Sastry, Adv.
                                             ...for the petitioner
                                      Mr. Surajit Nath Mitra, Sr. Adv.
                                      Mr. Soumabho Ghose, Adv.
                                      Mr. Soumalya Ganguli, Adv.
                                             ...for the respondent

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TR/