Mahabali Techno Engineers vs Eastern Coalfields Ltd. & Ors
2021 Latest Caselaw 22 Cal/2

                                      ORDER SHEET
                            IN THE HIGH COURT AT CALCUTTA
                              Constitutional Writ Jurisdiction
                                     ORIGINAL SIDE

                                 WPO NO.502 OF 2019
                             MAHABALI TECHNO ENGINEERS
                                        Versus
                            EASTERN COALFIELDS LTD. & ORS.

                                          AND

                                WPO NO.503 OF 2019
                       MAHESHWARI FUELS AND ALLIED INDUSTRIES
                                      Versus
                           EASTERN COALFIELDS LTD. & ORS.



    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
    Date : 7th January, 2021
                                                Appearance :
                                                Mr. Subrata Dey,
                                                Mr. Subrata Mukherjee, Advs.,
                                                for the petitioner.

                                                Mr. Saptansu Basu, Sr. Adv.,
                                                for the respondent.

The Court : Hearing concluded. Let the matter be next enlisted for passing of

judgment on January 12, 2021.

(SABYASACHI BHATTACHARYYA, J.) S.Das AR[CR]