Citation : 2021 Latest Caselaw 190 Cal
Judgement Date : 14 January, 2021
14.01.
36 to 41 2021 AG M Ct
MAT 786 of 2020
With CAN 1 of 2020 With MAT 788 of 2020 With CAN 1 of 2020 With MAT 789 of 2020 With CAN 1 of 2020 With MAT 790 of 2020 With CAN 1 of 2020 With MAT 791 of 2020 With CAN 1 of 2020 With MAT 792 of 2020 With CAN 1 of 2020
Kuntal Sinha vs The State of West Bengal & Ors
Mr. Debabrata Saha Roy, Mr. Subhankar Das, Mr. Neil Basu, ... For the Appellant.
Mr. Kishore Datta, Ld. Advocate General Mr. Susovan Sengupta, Mr. Subir Pal, ... For the State.
The learned Advocate General has advanced his arguments and virtually concluded the same except that few judgments to be cited on the other day.
Let this matter be listed on 19th January, 2021 at 2 p.m.
(Harish Tandon, J)
(Kausik Chanda , J)
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