Citation : 2021 Latest Caselaw 15 Cal/2
Judgement Date : 6 January, 2021
OD - 1
ORDER SHEET
IA No. GA/3/2019 (Old No: GA/282/2019)
in
CS/173/2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
REENA ORGANICS PVT. LTD.
Versus
PRABHU POLY COLOR LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 6th January, 2021.
[Via Video Conference]
Appearance:
Mr. Shaunak Mitra, Adv.
Mr. Arunabha Deb, Adv.
Mr. Tanmay Chakravarty, Adv.
Ms. Ashika Daga, Adv.
... for the petitioner
Mr. Sudip Deb, Adv.
Mr. Deepak Jain, Adv.
... for the respondent
The Court : Learned counsel appearing for the petitioner seeks an
adjournment.
List this matter on 13th January, 2021.
The application being GA 580 of 2018 for Judgment on Admissions
which has also been released by the interlocutory Court will appear along with
this matter on the returnable date.
(MOUSHUMI BHATTACHARYA, J.)
RS
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