Rajib Saha vs Manjur Alam Mallick And Anr
2021 Latest Caselaw 14 Cal/2

OD 1

                                      ORDER SHEET
                                       EC/185/2019
                           IA NO:GA/1/2020(Old No:GA/90/2020)
                             IN THE HIGH COURT AT CALCUTTA
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                      ORIGINAL SIDE


                                     RAJIB SAHA
                                       VERSUS
                             MANJUR ALAM MALLICK AND ANR.



    BEFORE:
    The Hon'ble JUSTICE DEBANGSU BASAK

Date: 6th January, 2021.

(Via Video Conference)

Appearance:

Mr. Arif Ali, Adv.

The Court: It is submitted on behalf of the judgment-debtor that, on appeal, the

disputes stood settled.

In such circumstances, EC/185/2019 is disposed of.

Interim orders, if any, stand vacated.

All interim applications stand disposed of.

(DEBANGSU BASAK, J.)

B.Pal