Ramesh Co vs Kosc Industries Private Limited
2021 Latest Caselaw 13 Cal/2

OC 19

                                  ORDER SHEET
                                   EC/266/2020
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION


                                      RAMESH CO.
                                        VERSUS
                             KOSC INDUSTRIES PRIVATE LIMITED



    BEFORE:
    The Hon'ble JUSTICE DEBANGSU BASAK

Date: 6th January, 2021.

(Via Video Conference)

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Sonal Shah, Adv.

Mr. Kushagra Shah, Adv.

The Court: The execution petition is unaccompanied with the certified copy of the

decree.

Apparently, leave to obtain the filing number of the execution petition was granted

on November 17, 2020 on the condition that the certified copy of the decree will be

produced on it being made available. Today, the certified copy of the decree is not

available with the decree-holder.

The judgment-debtor is represented.

In such circumstances, EC/266/2020 will go out of the list. Liberty granted to

the decree-holder to mention for inclusion on obtaining the certified copy of the decree.

(DEBANGSU BASAK, J.)

B.Pal