Jnan Ranjan Das & Ors vs South Bengal State Transport ...
2021 Latest Caselaw 1511 Cal

22.02.2021

pg Ct.04 F.MA. 868 of 2017 With I.A. No.CAN 3 of 2019 (Old CAN 6479 of 2019)

Jnan Ranjan Das & Ors.

Vs.

South Bengal State Transport Corporation & Ors.

Mr. Bikash Ranjan Bhattacharya, sr. adv. Mr. Shamim Ahammed, Mr. Arka Maity .... for appellants.

Mr. Ayan Banerjee, Ms. Debasree Dhamali ... for S.B.S.T.C.

Mr. Pantu Deb Roy, Mr. Subrata Guha Biswas ... for State.

Mr. Bhattacharya, learned senior advocate appears

on behalf of appellants and submits, it is necessary for

entire judgment dated 18th July, 2008 being placed.

List on next Wednesday i.e. 24th February, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)