WPA/29713/2015
2021 Latest Caselaw 1510 Cal

22.02.2021
rc/ct.no.10
Item No.10



                            WPA No. 29713 of 2015
                                     with
                     CAN 1 OF 2020(Old No. CAN/5745/2020)
                                     with
                                CAN 2 OF 2020
                                     with
                                CAN 3 OF 2020



                    Mr. Biswaroop Bhattacharjee
                    Mr. Pratik Majumder         ...for the Petitioner

                    Mr. Supriyo Chattopadhyay
                    Mr. Mrinal Kanti Ghosh              ...for the State

                    Advocate appearing on behalf of the petitioner relies

              on certain judgment both of the Hon'ble Apex Court as well

              as this Hon'ble Court.

                    The petitioner is directed to give a list of this

              judgment to the State-respondents in course of this day.

Let this matter appear for further hearing on March

15, 2021 as "Specially Fixed Matter".

(Ravi Krishan Kapur,J)