Anumati Consultancy And Services ... vs Wellside Global Private Limited
2021 Latest Caselaw 127 Cal/2

OC 10

                                    ORDER SHEET

                                 IA GA 1 of 2020
                                 CS 142 of 2020
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION

              ANUMATI CONSULTANCY AND SERVICES PRIVATE LIMITED
                                    VS
                       WELLSIDE GLOBAL PRIVATE LIMITED

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 9th February, 2021.

(Via Video Conference) Mr. Ratnanko Banerjee, Sr.Adv. Mr. Jishnu Chowdhury, Adv. Mr. Suryaksh Manot, Adv.

...for the plaintiff Mr. Surojit Nath Mitra, Sr.Adv. Mr. Samik Chakraborty, Adv. Mr. Mayank Kakrania, Adv.

...for the defendant

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TR/