Ahasanul Hoque vs The State Of West Bengal & Ors
2021 Latest Caselaw 6644 Cal

24.12.2021
Item No.01.
Court No.6.
   S. De
                           Through Video Conference

                              F.M.A. 2223 of 2014
                              I.A. No. CAN/1/2012
                           (Old No. CAN/5558/2012)

                                Ahasanul Hoque.
                                       Vs
                        The State of West Bengal & Ors.

                    Mr. Arnab Ray,
                                      ...for the appellant.

                    Mr. Siranya Bandopadhyay, Ld. Jr. Standing
                                              Counsel,
                    Mr. Subhendu Sengupta,
                                    ...for the State.

                    Mr. Uttiya Ray,
                                ...for the respondent nos.2, 3 & 5.

Written Notes of Arguments filed on behalf of the

appellant as well as the respondent nos. 1 and 4 be

kept with the record.

Judgment is reserved.

(Kausik Chanda, J.) (Arijit Banerjee, J.)