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Criminal Procedure vs In Re : Manik Das @ Manik Chandra Das
2021 Latest Caselaw 6607 Cal

Citation : 2021 Latest Caselaw 6607 Cal
Judgement Date : 23 December, 2021

Calcutta High Court (Appellete Side)

Criminal Procedure vs In Re : Manik Das @ Manik Chandra Das on 23 December, 2021

23.12.2021

KAUSHIK CAV

C.R.M. 6135 of 2021

In Re : An application for bail under Section 439 of the Code of Criminal Procedure.

And

In Re : Manik Das @ Manik Chandra Das .... petitioner

Mr. Sekhar Bose Mr. Apalak Basu Ms. Pritha Bhaumik Mr. Nazir Ahmed Ms. Snehal Seth .... for the petitioner

Mr. Y. J Dastoor, learned A.S.G. Mr. Phiroze Edulji Ms. Amrita Pandey ..... for the opposite party

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

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