Citation : 2021 Latest Caselaw 6578 Cal
Judgement Date : 22 December, 2021
22.12.2021 sayandeep
WPA 8794 of 2019
[Via Video Conference]
Chhanda Dutta
-Versus-
The State of West Bengal & Ors.
Mr. Ekramul Bari Mr. Siddhartha Sankar Mondal Mr. Tanuja Basak ..... for the petitioner Ms. Chaitali Bhattacharya Mr. Subhendu Roychoudhury ........ for the State
Learned counsel appearing for the parties have
explained the notes, handed over by them.
Hearing concluded.
Reserved for Judgment.
(Moushumi Bhattacharya, J.)
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