Citation : 2021 Latest Caselaw 6567 Cal
Judgement Date : 22 December, 2021
22.12.2021 tkm/ct 28 C.R.A. 9 of 2020 sl no. 15 CRAN 1 of 2020 (Old CRAN 508/20) CRAN 2 of 2020 (Old CRAN 3107/20) CRAN 3 of 2021 CRAN 4 of 2021 CRAN 5 of 2021
In Re : Minati Halder & Ors. ........ appellants/petitioners
Mr. A Maji ...... for the appellants/petitioners
Mr. N Ahmed Ms. Ayantika Ray ...... for the State
Department is directed to place all appeals in connection
with the self-same judgment and order before this court.
Adjourned one week after vacation.
Paper books also be placed on that date.
(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)
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