Md. Jahidul Islam & Ors vs State Of West Bengal & Ors
2021 Latest Caselaw 6400 Cal

4
Court
No. 11   17.12.2021                      MAT 484 of 2020
G.S.Da
s                                              With
                                          CAN 1 of 2020
                                      (Old NO. 4135 of 2020)

                                           CAN 2 of 2020
                                       (Old No. 4619 of 2019)

                                           CAN 3 of 2020
                                       (Old No. 4621 of 2020)

                                          CAN 4 of 2020
                                      (Old NO. 4623 of 2020)

                                           CAN 5 of 2020
                                       (Old No. 4624 of 2020)
                                                          [




                                             Md. Jahidul Islam & Ors.
                                                       -Vs-
                                            State of West Bengal & Ors.
                                             (Via Video Conference)

                      Mr. Samim Ahammed
                      Mr. Arka Maiti
                                                              ... for the Appellants

                      Mr. Partha Sarathi Bhattacharyya
                      Mr. Sujit Sarkar Koley

                                        ... for the Respondent Nos. 3, 4 and 5.

Mr. S. K. Singhania ... for the respondent no.7

Party/Parties is/are represented in the order of their

name/names as printed above in the cause title.

The matter appears under the heading 'To Be

Mentioned" today.

The appellants submit that the appeal itself be taken

up for adjudication on a priority basis.

The attention of this Court is drawn to the order of

the concurrent Hon'ble Division Bench dated 8 th of

February, 2021 by which the Hon'ble Division Bench was

pleased to record the rival submissions of the parties.

This Court is informed by the parties that Informal

Paper Book(s) connected to this appeal have already been

prepared on the basis of the pleadings exchanged before

the Hon'ble Single Bench.

This Court is further informed that an analogous

appeal, being MAT 519 of 2020, also preferred by another

set of appellants against the same judgment of the Hon'ble

Single Bench dated 13th of May, 2020, is pending.

This Court is also informed that the Informal Paper

Book(s) connected to the analogous appeal, being MAT 519

of 2020, are ready.

Accordingly, let both the appeals, i.e. the present

appeal being MAT 484 of 2020 and the analogous appeal,

being MAT 519 of 2020, which are represented by common

Learned Counsel and common instructing Learned

Advocates, be listed for analogous consideration under the

heading "Hearing (Gr.-VI)" in the Combined Monthly List

of January, 2022.

All parties to act on a server copy of this order duly

obtained from the official website of the Hon'ble High

Court, Calcutta.

(Krishna Rao, J.) (Subrata Talukdar,J.)