Citation : 2021 Latest Caselaw 6367 Cal
Judgement Date : 15 December, 2021
15.12.2021.
Court No.13
Item Nos. 11 & 12
ap W.P.A. No. 19365 of 2021
(Through Video Conference)
Ganesh Movers & Logistics (P) Ltd.
Versus
Indian Oil Corporation Limited & Ors.
With
W.P.A. No. 19482 of 2021
M/s. Ajay Pal Singh
Versus
Indian Oil Corporation Limited & Ors.
Mr. Kalyan Bandyopadhyay, ld. Sr. Advocate,
Mr. Sirsanya Bandyopadhyay,
Mr. Soham Kumar Roy,
Ms. Deboleena Ghosh,
Mr. Rahul Kumar Singh,
Mr. Tapajit Das.
...For the petitioner.
Mr. Jishnu Chowdhury,
Mr. Ratnesh Kumar Rai,
Ms. Vipra Garg,
Mr. Ankan Rai.
...For the petitioner (in WPA 19842 of 2021)
Mr. Sankar Sarkar.
...For the respondent no.1.
Mr. Jaydip Kar, ld. Sr. Advocate, Mr. Amit Kumar Nag, Mr. M. Roy.
..For the IOCL.
Mr. Pantu Deb Roy, Mr. Aashutosh Bhattacharyya.
...For the respondent no.7.
Hearing is concluded and Judgment is reserved.
All parties are directed to act on a server copy of
this order duly downloaded from the official website of
this Court.
(Rajasekhar Mantha, J.)
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