Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

WPA/2045/2017
2021 Latest Caselaw 6351 Cal

Citation : 2021 Latest Caselaw 6351 Cal
Judgement Date : 14 December, 2021

Calcutta High Court (Appellete Side)
WPA/2045/2017 on 14 December, 2021

December 14, 2021 ARDR

WPA 2045 of 2017

Mr. Ranajay De, ...for the petitioner. Mr. S. C. Prasad, Mr. N. K. Gupta, ...for the P.F. Authority.

Hearing concluded.

Judgment is reserved.

(Suvra Ghosh, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter