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Bipasha Palta vs The State Of West Bengal & Ors
2021 Latest Caselaw 6296 Cal

Citation : 2021 Latest Caselaw 6296 Cal
Judgement Date : 13 December, 2021

Calcutta High Court (Appellete Side)
Bipasha Palta vs The State Of West Bengal & Ors on 13 December, 2021
     05.
13.12.2021

.

Ct. No. 11.

F.B.

MAT 1436 of 2019 with IA No. CAN 1 of 2019 (Old No. CAN 11280 of 2019)

(Via Video Conference)

Bipasha Palta

-Vs.-

The State of West Bengal & Ors.

Mr. Samim Ahammed, Mr. Arka Maity ..... For the Appellant.

Ms. Sonal Sinha, Mr. Prashant Kumar Tripathi ..... For the State.

Party/Parties is/are represented in the order of

their name/names as printed above in the cause title.

Parties conclude their arguments.

Hearing stands concluded.

Reserved for Judgment.

All parties to act in terms of the copy of the

order downloaded from the official website of this Court.

(Krishna Rao, J.) (Subrata Talukdar, J.)

 
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