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Haripada Sarkar vs Unknown
2021 Latest Caselaw 6184 Cal

Citation : 2021 Latest Caselaw 6184 Cal
Judgement Date : 7 December, 2021

Calcutta High Court (Appellete Side)
Haripada Sarkar vs Unknown on 7 December, 2021

07.12.2021 Sl. No. 06.

Mithun Ct.No.42.

CRA/149/2018

(Via Video Conference)

In the matter of : Haripada Sarkar.

...Appellant.

Mr. Tapan Datta Gupta, Adv. Mr. Parvej Anam, Adv. Mr. Bijay Bag, Adv.

...for the appellant.

Ms. Anasuya Sinha, Adv. Mr. Pinak Kr. Mitra, Adv.

...for the State.

Argument is heard and Judgment is reserved.

( Bibek Chaudhuri, J. )

 
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