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And vs Prism Cement Limited ...
2021 Latest Caselaw 1689 Cal/2

Citation : 2021 Latest Caselaw 1689 Cal/2
Judgement Date : 21 December, 2021

Calcutta High Court
And vs Prism Cement Limited ... on 21 December, 2021
OD-7
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE

                                IA NO.CA/1/2021
                                In CP/789/2016

           RE: MCNALLY BHARAT ENGINEERING COMPANY LIMITED
                                -AND-
                                Versus
                 PRISM CEMENT LIMITED INCORPORATED

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st December, 2021.

Appearance :

Mr. P. K. Dutt, Adv.

Mr. S. K. Dutt, Adv.

Mr. Syamantak Banerjee, Adv.

Ms. Somdatta Bhattacharjee, Adv.

The Court: The petitioning creditor is represented and submits that

in view of the judgment reported in 2021(2) SCC Online SC 641 (Action

Ispat and Power Limited vs. Shyam Metalics and Energy Limited), let this

company petition being CP/789/2016 along with CA/1/2021 be

transferred to the National Company Law Tribunal, Kolkata.

In view of the submissions made on behalf of the petitioner,

CP/789/2016 along with CA/1/2021 stands transferred to the National

Company Law Tribunal, Kolkata.

The Department will treat CP/789/2016 along with CA/1/2021 as

disposed of in so far as the records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.)

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