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Manas Forging Private Limited vs Bikash Agarwal
2021 Latest Caselaw 1687 Cal/2

Citation : 2021 Latest Caselaw 1687 Cal/2
Judgement Date : 21 December, 2021

Calcutta High Court
Manas Forging Private Limited vs Bikash Agarwal on 21 December, 2021
OD-10
                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL SIDE

                                EC/290/2019

                   MANAS FORGING PRIVATE LIMITED
                               Versus
                          BIKASH AGARWAL


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR
     Date : 21st December, 2021.

                                                                  Appearance :
                                                           Mr. Pranit Bag, Adv.
                                                            Mr. D. Basak, Adv.
                                                             Mr. V. Neogi, Adv.



        The Court: The matter has appeared at the instance of the award

holder.    None appears on behalf of the judgment debtor nor is any

accommodation prayed for on their behalf.

        Let this matter appear on 5th January, 2022.

        In the meantime, the award holder is directed to serve notice on

the respondent judgment debtor.

(RAVI KRISHAN KAPUR, J.)

mg

 
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