Abhijeet Ferrotech Limited vs K. Ranga Rao
2021 Latest Caselaw 1580 Cal/2

OD-12
                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                               Original Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                   CP/783/2015

                              IN THE MATTER OF:
                         ABHIJEET FERROTECH LIMITED
                                     -AND-
                                 K. RANGA RAO

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th December, 2021

Appearance:

Mr. Nirmalya Dasgupta, Adv.

Mr. Dibanath Dey, Adv.

Ms. Pallavi Pain, Adv.

...for the petitioner

The Court:- The petitioning creditor is represented and submits that in

view of the judgment reported in 2021 (2) SCC 641 (Action Ispat and Power

Limited vs. Shyam Metalics and Energy Limited), let this company petition being

CP No. 783 of 2015 be transferred to the National Company Law Tribunal,

Kolkata.

In view of the submissions made on behalf of the petitioner, CP No. 783 of

2015 stands transferred to the National Company Law Tribunal, Kolkata.

The Department will treat CP No. 783 of 2015 as disposed of in so far as

the records of this Court are concerned.

(RAVI KRISHAN KAPUR, J.) S.Bag