The Kolkata Municipal ... vs Ai-Sumana Agro Foods Pvt. Ltd. And ...
2021 Latest Caselaw 1525 Cal/2

OD-2

                                IA No. GA/1/2021
                                       With
                                 WPO/257/2020
                                        In
                                  APO/54/2021

                         IN THE HIGH COURT AT CALCUTTA
                             Civil Appellate Jurisdiction
                                   ORIGINAL SIDE


              THE KOLKATA MUNICIPAL CORPORATION AND ORS.
                                 -VS-
                AI-SUMANA AGRO FOODS PVT. LTD. AND ORS.


BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE KAUSIK CHANDA

Date : 06th December, 2021.

[Via video conference]
                                                                       Appearance
                                                        Mr. Alak Kumar Ghosh, Adv.
                                                       Mr. Gopal Chandra Das, Adv.
                                                                       ...for K.M.C.

                                                                   Mr. Asad Alvi, Adv.
                                                             ...for the respondent no.1

The Court : Hearing concluded. Judgment reserved.

(ARIJIT BANERJEE, J.)

(KAUSIK CHANDA, J.)

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