Mala Sanyal (Ghosh) vs The Secretary
2021 Latest Caselaw 512 Cal/2

                            APOT/33/2019
                                With
                            WPO/683/2001
                   IN THE HIGH COURT AT CALCUTTA
                    CIVIL APPELLATE JURISDICTION
                            ORIGINAL SIDE

                     MALA SANYAL (GHOSH)
                            VERSUS
          THE SECRETARY, DEPARTMENT OF LABOUR & ORS.


BEFORE :

THE HON'BLE JUSTICE SUBRATA TALUKDAR
             And
THE HON'BLE JUSTICE JAY SENGUPTA
Date : 13th August, 2021
(Via Video Conference)

                                      Appearance :-

                                      Mr. Soumya Majumder, Adv.
                                      Mr. Rananeesh Guha Thakurta, Adv.
                                      Ms. Senjuti Sengupta, Adv.
                                                  ... for Appellant

                                      Mr. Anant Kumar Shaw, Adv.
                                      Mr. Ravi Kumar Dubey, Adv.
                                      Mr. Mainak Ganguly, Adv.
                                                 ... for Respondents

Ms. Tapati Samanta, Adv.

... for State

The Court : Heard the learned Counsels appearing for the

respective parties.

Hearing is concluded. Judgment is reserved.

(JAY SENGUPTA, J.) (SUBRATA TALUKDAR, J.)

SN.

AR(CR)