Arsad Ali & Ors vs Raisuddin Sk. & Ors
2021 Latest Caselaw 4390 Cal

24.08.2021

RP

SAT 953 of 2002 + IA No.CAN 1 of 2006 (Old No.CAN 7419 of 2006) (not found)

(Via Video Conference) r

Arsad Ali & Ors.

Vs.

Raisuddin Sk. & Ors.

None appears on behalf of appellants.

The appeal is in time and form but

Additional Stamp Reporter said that the preamble is

bereft of date of judgment of the trial Court. We

overlook this error for the purpose of the appeal being

moved for admission but, as aforesaid, none appears.

List under heading 'For Dismissal' on 1st

September, 2021.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)