Smt. Labanna Ghosh vs Raghu Nath Ghosh
2021 Latest Caselaw 4294 Cal

17.08.2021

ns Ct.04 S.A.T. 1961 of 2000 With I.A. No.CAN 1 of 2001 (old CAN 9994 of 2001) (not found)

Smt. Labanna Ghosh.

Vs.

Raghu Nath Ghosh.

None appears on behalf of appellant. Same

situation prevailed on 3rd August, 2021, when following

order was made:-

"Mr. Bhattacharjee, learned advocate appears on behalf of appellant and points out that original certified copy of the judgment and decree of trial Court were filed on 27th February, 2007. The appeal, thus, is in order. He prays for adjournment of two weeks.

It is made clear no further adjournment will be granted.

List under heading 'For Dismissal' on 17th August, 2021."

SAT 1961 of 2000 with I.A. No.CAN 1 of 2001

(old CAN 9994 of 2001) (not found), if pending, are

dismissed.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)