Imperium Energy Utility Services ... vs Prem Sagar Mishra & Ors
2021 Latest Caselaw 4234 Cal

12.08.2021          IN THE HIGH COURT AT CALCUTTA
 Sl. No.48            SPECIAL CIVIL JURISDICTION
    (PP)                   APPELLATE SIDE
                         (Via Video Conference)

                           CPAN 389 of 2021
                                 in
                           WPA 3749 of 2021

                   Imperium Energy Utility Services LLP
                                Vs.
                       Prem Sagar Mishra & Ors.


                Mr. Manik Das
                                    ....for the alleged contemnors/
                                      respondent nos.1 to 4.

Since the two appeals, one preferred by Coal India

Limited and the other preferred by Eastern Coalfields

Limited are awaiting judgment after conclusion of

hearing on 14th June, 2021, as submitted by the

alleged contemnor/respondent nos.1-4, the contempt

petition is adjourned till 9th September, 2021.

(Arindam Mukherjee, J.)