Hardyal Mochi @ Hardyal Goel vs Prabir Kumar Misra
2021 Latest Caselaw 2801 Cal

16.04.2021

Court No.16 SG/s.biswas CO 2678 of 2019 With CAN 1 of 2019 (Old No. CAN 9352 of 2019)

Hardyal Mochi @ Hardyal Goel Vs.

Prabir Kumar Misra

Mr. Md. Farhaduddin, Advocate ... ... for the petitioner

Mr. Ashish Chandra Bagchi, Sr. Advocate ... ... for the opposite party

Mr. Farhaduddin, learned advocate appearing for

the petitioner/tenant made his submissions.

Mr. Ashis Chandra Bagchi, learned senior counsel

appearing for the opposite party/landlord made his

submissions.

Mr. Farhaduddin had prayed for one day

accommodation to deal with the judgments cited by Mr.

Bagchi and to make his further legal arguments on the

issues.

In view of the above, let the hearing of this revisional

application stands adjourned till tomorrow.

The matter will appear tomorrow in the list at the

top.

(Aniruddha Roy, J.)