Kanchan Oil Industries Limited vs Sri Ranganath Sukla & Anr
2021 Latest Caselaw 2597 Cal

Citation : 2021 Latest Caselaw 2597 Cal
Judgement Date : 6 April, 2021

Calcutta High Court (Appellete Side)

Kanchan Oil Industries Limited vs Sri Ranganath Sukla & Anr on 6 April, 2021

06. 04 . 2021

     BP                           WPA 3111 of 2016
    Sl. 6
                                (Via Video Conference)



                            Kanchan Oil Industries Limited
                                       Vs.
                            Sri Ranganath Sukla & Anr.



                      Mr. R.N. Majumdar
                      Mr. Sourav Chakraborty
                      Mr. Supratim Bhattacharjee
                                  ..for the petitioner.

                      Mr. Suvadip Bhattacharjee
                      Mr. Balaram Patra
                             ..for the respondent no.1.

The written notes of arguments has been

submitted by the parties.

Hearing is concluded. The judgment is reserved.

(Abhijit Gangopadhyay, J. )

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