Citation : 2026 Latest Caselaw 3042 Bom
Judgement Date : 25 March, 2026
16-IA-2631-2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed
by KANCHAN
KANCHAN PRASHANT
PRASHANT
DHURI INTERIM APPLICATION NO. 2631 OF 2024
Date:
DHURI 2026.03.25
21:23:17
+0530
IN
EXECUTION APPLICATION NO. 418 OF 2023
Axis Builders Pvt. Ltd. ... Applicant
Versus
Phiroz Shah Ardeshir Irani and others ... Respondents
WITH
EXECUTION APPLICATION NO. 418 OF 2023
WITH
INTERIM APPLICATION NO. 5858 OF 2025
INTERIM APPLICATION NO. 5904 OF 2025
INTERIM APPLICATION NO.5860 OF 2025
INTERIM APPLICATION NO.5805 OF 2025
INTERIM APPLICATION NO.5902 OF 2025
INTERIM APPLICATION NO.5898 OF 2025
INTERIM APPLICATION NO.5899 OF 2025
INTERIM APPLICATION NO.5813 OF 2025
INTERIM APPLICATION NO.5900 OF 2025
INTERIM APPLICATION NO.5901 OF 2025
INTERIM APPLICATION NO.5903 OF 2025
INTERIM APPLICATION NO.5907 OF 2025
INTERIM APPLICATION NO.5908 OF 2025
INTERIM APPLICATION NO.5806 OF 2025
INTERIM APPLICATION NO.5803 OF 2025
INTERIM APPLICATION NO.5795 OF 2025
INTERIM APPLICATION NO.5925 OF 2025
INTERIM APPLICATION NO.5829 OF 2025
INTERIM APPLICATION NO.5905 OF 2025
INTERIM APPLICATION NO.5911 OF 2025
INTERIM APPLICATION NO.5912 OF 2025
INTERIM APPLICATION NO.5810 OF 2025
INTERIM APPLICATION NO.5849 OF 2025
INTERIM APPLICATION NO.5859 OF 2025
Kanchan Dhuri 1/4
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INTERIM APPLICATION NO.5765 OF 2025
INTERIM APPLICATION NO.6034 OF 2025
INTERIM APPLICATION NO.5816 OF 2025
INTERIM APPLICATION NO.5764 OF 2025
INTERIM APPLICATION NO.6028 OF 2025
INTERIM APPLICATION NO.5822 OF 2025
INTERIM APPLICATION NO.5909 OF 2025
INTERIM APPLICATION NO.5839 OF 2025
INTERIM APPLICATION NO.5906 OF 2025
INTERIM APPLICATION NO.5812 OF 2025
INTERIM APPLICATION NO.6029 OF 2025
INTERIM APPLICATION NO.5857 OF 2025
INTERIM APPLICATION NO.5792 OF 2025
INTERIM APPLICATION NO.6025 OF 2025
INTERIM APPLICATION NO.5798 OF 2025
INTERIM APPLICATION NO.5910 OF 2025
INTERIM APPLICATION NO.6024 OF 2025
INTERIM APPLICATION NO.6026 OF 2025
INTERIM APPLICATION NO.6027 OF 2025
INTERIM APPLICATION NO.6030 OF 2025
INTERIM APPLICATION NO.6031 OF 2025
INTERIM APPLICATION NO.6032 OF 2025
INTERIM APPLICATION NO.6033 OF 2025
INTERIM APPLICATION NO.6035 OF 2025
INTERIM APPLICATION NO.6036 OF 2025
INTERIM APPLICATION NO.5913 OF 2025
INTERIM APPLICATION NO.5799 OF 2025
INTERIM APPLICATION NO.5804 OF 2025
INTERIM APPLICATION NO.5797 OF 2025
INTERIM APPLICATION NO.5793 OF 2025
INTERIM APPLICATION NO.5794 OF 2025
INTERIM APPLICATION NO.5796 OF 2025
INTERIM APPLICATION NO.5800 OF 2025
INTERIM APPLICATION NO.5801 OF 2025
INTERIM APPLICATION NO.5802 OF 2025
Kanchan Dhuri 2/4
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INTERIM APPLICATION NO.5807 OF 2025
INTERIM APPLICATION NO.5808 OF 2025
INTERIM APPLICATION NO.5809 OF 2025
INTERIM APPLICATION NO.5811 OF 2025
INTERIM APPLICATION NO.5814 OF 2025
INTERIM APPLICATION NO.5815 OF 2025
INTERIM APPLICATION NO.5818 OF 2025
INTERIM APPLICATION NO.5824 OF 2025
INTERIM APPLICATION NO.5826 OF 2025
INTERIM APPLICATION NO.5827 OF 2025
INTERIM APPLICATION NO.5830 OF 2025
INTERIM APPLICATION NO.5844 OF 2025
INTERIM APPLICATION NO.5831 OF 2025
INTERIM APPLICATION NO.5832 OF 2025
INTERIM APPLICATION NO.5833 OF 2025
INTERIM APPLICATION NO.5834 OF 2025
INTERIM APPLICATION NO.5835 OF 2025
INTERIM APPLICATION NO.5836 OF 2025
INTERIM APPLICATION NO.5838 OF 2025
INTERIM APPLICATION NO.5841 OF 2025
INTERIM APPLICATION NO.5842 OF 2025
INTERIM APPLICATION NO.5850 OF 2025
INTERIM APPLICATION NO.5847 OF 2025
INTERIM APPLICATION NO.5851 OF 2025
INTERIM APPLICATION NO.5852 OF 2025
INTERIM APPLICATION NO.5854 OF 2025
INTERIM APPLICATION NO.5858 OF 2025
IN
EXECUTION APPLICATION NO. 418 OF 2023
............
Mr. Rajesh Kachare, Advocate for the Decree Holder.
Mr. Aseem Naphade alongwith Mr. Akshay Mehta, Ms. Sanika Sardesai,
Nehal Khatri and Mr. Aditya Tawde instructed by M/s. Solicis Lex,
Advocate for the Intervenors/Obstructionists.
............
Kanchan Dhuri 3/4
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CORAM : ABHAY AHUJA, J.
DATE : 25 MARCH 2026 P.C. :
1. Mr. Naphade, learned Counsel, appearing for the Intervenors/
Obstructionists has concluded his arguments in support of the Interim
Applications.
2. For Mr. Kachare, learned Counsel for the Decree Holder to
rejoind, list on 28th April 2026 as part-heard.
(ABHAY AHUJA, J.)
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