Zakeer Tabassum Inamul Haque vs Competent Authority(Land ...
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Bombay High Court

Zakeer Tabassum Inamul Haque vs Competent Authority(Land ... on 14 March, 2026

  2026:BHC-NAG:4410


                    HIGH COURT LEGAL SERVICES SUB-COMMITTEE, NAGPUR BENCH,
                                            NAGPUR.
                                BEFORE THE NATIONAL LOK ADALAT

                                      ARBITRATION APPEAL NO. 31 OF 2024
                                           Zakeer Tabassum Inamul Haque
                                                             Versus
               Competent Authority (Land Acquisition) National Highway No.6 & Special
                                         Land Acquisition Officer and others
                  ----------------------------------------------------------------------------------------------
             Shri Ranjit Singh Gahilot, Advocate for the appellants.
             Shri A.A.Kathane, Advocate for the respondent-NHAI
                  ----------------------------------------------------------------------------------------------
                                                          ORDER

(Date: 14/03/2026)

The appellant is present through his counsel. Respondent no.2 is present with its counsel. The parties have willingly and amicably settled the dispute and filed settlement agreement on record. Terms of settlement agreement are read over and recorded. It is marked "X" for identification. The parties undertake to file signed settlement memo before the Executing Court.

In view of the settlement agreement, Arbitration Appeal is disposed of.

Court fees, if any, be refunded to the appellants as per rules.

                           Member                        Member                    Presiding Officer
                         (Amol Patil )                 (Bharat Vyas)         (Ms. Justice Nivedita P. Mehta)
                           Advocate                      Retd.D.J.

             SKNair




Signed by: Mr. S.K. NAIR

Designation: PS To Honourable Judge Date: 17/03/2026 16:17:58