Hetal Jitendra Nandu vs Cosmos Co Operative Bank Ltd
2026 Latest Caselaw 1404 Bom

Bombay High Court

Hetal Jitendra Nandu vs Cosmos Co Operative Bank Ltd on 7 February, 2026

 Vivekanand                                            suo moto 16-IA(L)-18012-2025.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                  INTERIM APPLICATION (L) NO. 18012 OF 2025
                                     IN
                    INTERIM APPLICATION NO. 1137 OF 2024

 Jyoti Dhiraj Nandu                                  ... Applicant
                    V/s.
 The Cosmos Cooperative Bank Ltd                     ... Respondent

                               WITH
              INTERIM APPLICATION (L) NO. 18033 OF 2025
                                IN
          COMMERCIAL EXECUTION APPLICATION NO. 266 OF 2020

 Dhiraj Nandu HUF                                    ... Applicant
                    V/s.
 The Cosmos Cooperative Bank Ltd                     ... Respondent

                               WITH
              INTERIM APPLICATION (L) NO. 18125 OF 2025
                                IN
          COMMERCIAL EXECUTION APPLICATION NO. 266 OF 2020

 Hetal Jitendra Nandu                                ... Applicant
                    V/s.
 Cosmos Cooperative Bank Ltd                         ... Respondent
                                   ------------
                               CORAM : RAJESH S. PATIL, J.

                               DATE    : 7 FEBRUARY 2026
                                        (IN CHAMBER)
 P.C. :

1. Suo moto the matter is placed in chamber for speaking to the

minutes of the order dated 5 February 2026.

Vivekanand suo moto 16-IA(L)-18012-2025.doc

2. In the said order, paragraph no.2 be added as "Ad-interim

relief, if any, to continue till next date of the hearing."

3. Rest of the order dated 5 February 2026 remains unaltered.

4. This order be treated as part of the order dated 5 February

2026.

(RAJESH S. PATIL, J.)