Risa Umesh Yadav And Ors vs The Manager United India Insurance ...
2026 Latest Caselaw 3387 Bom

Bombay High Court

Risa Umesh Yadav And Ors vs The Manager United India Insurance ... on 4 April, 2026

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    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD

                 FIRST APPEAL (ST) NO. 9410/2024

             RISA UMESH YADAV AND ORS
                         VS
 THE MANAGER UNITED INDIA INSURANCE COMPANY LTD AND
                        ORS
                         ....

CORAM: P. B. GHUGE REGISTRAR (JUDL) DATE : 04/04/2026

The registration of the First Appeal was refused for failure to

deposit requisite Court Fees. It is also part of record that the order

passed in Civil Revision Application was challenged before Hon'ble

Apex Court.

In view of the order of Hon'ble Apex Court in Civil Appeal

No. 14574 of 2025 dated 18.11.2025, the parties is permitted to

deposit the Court fees as claimed by them.

In view of the same, party is permitted and the appeal to be

placed at its original position.

REGISTRAR (JUDL.)