Tristar Intercontinental Pvt. Ltd. vs Gladstone Agencies Limited
2025 Latest Caselaw 5868 Bom

Bombay High Court

Tristar Intercontinental Pvt. Ltd. vs Gladstone Agencies Limited on 19 September, 2025

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                38-COMAS-2-2025.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ADMIRALTY AND VICE ADMIRALTY JURISDICTION
                                           IN ITS COMMERCIAL DIVISION

                                      INTERIM APPLICATION NO. 3960 OF 2025
                                                       IN
                                    COMMERCIAL ADMIRALTY SUIT NO. 2 OF 2025

                    TRISTAR INTERCONTINENTAL PVT. LTD.                     )...APPLICANT
                             V/s.
                    GLADSTONE AGENCIES LIMITED                             )...RESPONDENT

                    Mr.Milan Desai i/by T.R.Patel, Advocate for the Applicant.
                    None for the Respondent.
                                                  CORAM     :     ABHAY AHUJA, J.

                                                  DATE      :     19th SEPTEMBER 2025
                    P.C. :

1. Mr.Milan Desai, learned Counsel, appears for the Applicant and

submits that the summary judgment application has been served on

19th April 2025 and the learned Court Associate confirms that the

Affidavit of service has been filed in this regard.

2. Mr.Desai proceeds to make submissions on the said application.

3. This Court has heard Mr.Desai at considerable length today

before and after lunch. However, since there are fixed matters on the

board, the matter will have to be continued to be heard on another

date.

4. Accordingly, list on 14th November 2025. ARTI VILAS KHATATE (ABHAY AHUJA, J.)