Anthony F. Z. Rodrigues vs State Of Goa, Thr. The Chief Secretary ...
2025 Latest Caselaw 5294 Bom

Bombay High Court

Anthony F. Z. Rodrigues vs State Of Goa, Thr. The Chief Secretary ... on 4 September, 2025

Author: Bharati Dangre

Bench: Bharati Dangre

2025:BHC-GOA:1641-DB                             14-WP-615-2024
2025:BHC-GOA:1641-DB




                Niti
                          IN THE HIGH COURT OF BOMBAY AT GOA

                                    WRIT PETITION NO.615 OF 2024

                 1. Mr Anthony F.Z. Rodrigues
                 Age 61 years,
                 Group Instructor (P) - Electronics
                 (Retired), Vasco Government
                 Industrial Training Institute,
                 Vasco-da-Gama, Goa.
                                                                   ...PETITIONER
                       Versus

                 1. State of Goa
                 Through the Chief Secretary,
                 Porvorim-Goa.

                 2. The Director,
                 Directorate of Skill Development and
                 Entrepreneurship
                 Shram Shakti Bhavan, 3rd floor,
                 Patto-Plaza, Panaji, Goa 403 001.

                 3. The Principal
                 Vasco Government Training Institute,
                 Vasco Da Gama, Goa.                  ...RESPONDENTS

                 Mr C. Padgaonkar with Ms V. Mahato, Advocate for the
                 Petitioner.
                 Ms Sulekha Kamat, Additional Government Advocate for the
                 Respondents.

                                              CORAM :        BHARATI DANGRE &
                                                             NIVEDITA P. MEHTA, JJ.

                                      Reserved on:    5th August 2025
                                      Pronounced on : 4th September 2025



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2008 (110) Bom LR 92

AIR 1988 SC 1504

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(2000) 10 SCC 527

(2023) 16 SCC 462

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NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.

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