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Vijay Shivaji Kokate vs Senior Police Inspector Sarkarwada ...
2025 Latest Caselaw 9344 Bom

Citation : 2025 Latest Caselaw 9344 Bom
Judgement Date : 29 December, 2025

[Cites 0, Cited by 0]

Bombay High Court

Vijay Shivaji Kokate vs Senior Police Inspector Sarkarwada ... on 29 December, 2025

    2025:BHC-AS:57944
                      SKN                                                                    8-REVN-ST-26278.25.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CRIMINAL APPELLATE JURISDICTION

                                    REVISION APPLICATION (ST.) NO. 26278 OF 2025

                      Vijay Shivaji Kokate.                                    ...        Applicant.
                             V/s.
                      State of Maharashtra through
                      Senior Police Inspector, Sarkarwada
                      Police Station and others.                               ...        Respondents

                      ______________________

                      Mr.Shrishailya S. Deshmukh with Mr.Nimish S. Parakh for the Applicant.
                      Ms.Mankuwar M. Deshmukh, Acting P.P. with Ms.Savita Yadav, A.P.P.
                      for the Respondent- State.
                      ______________________

SANJAY                                                     CORAM : RANJITSINHA RAJA BHONSALE, J.
KASHINATH                                                          (VACATION COURT)
NANOSKAR


NANOSKAR                                                   DATE   : 29th December 2025



                      P.C.:-

1. Leave to amend, to replace Exh.C in the Revision Application with the

Memo of Appeal in Criminal Appeal No.48/2025 and to replace Exh.I with a

copy of Judgment dated 13th September 2004 in Regular Civil Suit No.541/96, is

granted.

2. Amendment be carried out within a period of two weeks from today.

3. The learned Advocate for the Applicant on instructions submits

that the Applicant shall not press prayer clause (c) in the Revision

Application.

4. Admit.

(RANJITSINHA RAJA BHONSALE, J.)

 
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