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H V Infrastructure Pvt Ltd And Ors vs State Of Maharashtra Thr The ...
2025 Latest Caselaw 3752 Bom

Citation : 2025 Latest Caselaw 3752 Bom
Judgement Date : 21 August, 2025

Bombay High Court

H V Infrastructure Pvt Ltd And Ors vs State Of Maharashtra Thr The ... on 21 August, 2025

Author: Milind N. Jadhav
Bench: Milind N. Jadhav
                                                                                                    901.WP.11251.24.doc

      Ajay

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                             CIVIL APPELLATE JURISDICTION

                                                       WRIT PETITION NO. 11251 OF 2024

                                M/s. H. V. Infrastructure Pvt. Ltd. and Anr.  .. Petitioners
                                      Versus
                                State of Maharashtra, Through The Corporation
                                Department and Anr.                           .. Respondents

                                                           ....................
                                 Mr. B.S. Nagar a/w. Mr. C.J. Doveson, Ms. Poonam Utekar and
                                  Rikin Yadav, Advocates for Petitioners.
                                 Mr. Hamid Mulla, AGP for Respondent No.1 - State.
                                 Mr. Ajay Yadav, Advocate for Respondent No.2 - Society.
                                                                    ....................

                                                                    CORAM : MILIND N. JADHAV, J.

DATE : AUGUST 21, 2025.

P.C.:

1. Heard Mr. Nagar, learned Advocate for Petitioners; Mr.

Mulla, learned AGP for Respondent No.1 - State and Mr. Yadav,

learned Advocate for Respondent No.2 - Society.

2. Arguments have been concluded.

3. Reserved for Order / Judgment.

[ MILIND N. JADHAV, J. ]

Ajay

AJAY TRAMBAK TRAMBAK UGALMUGALE UGALMUGALE Date: 2025.08.21 17:23:32 +0530

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