Bhanudas Sitaram Khunte vs Grievance Redressal Committee And Ors
2025 Latest Caselaw 2294 Bom

Bombay High Court

Bhanudas Sitaram Khunte vs Grievance Redressal Committee And Ors on 14 August, 2025

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                                           6.WP.6532.24.doc

     Ajay

                                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                                 CIVIL APPELLATE JURISDICTION

                                                            WRIT PETITION NO. 6532 OF 2024

                                    Bhanudas Sitaram Khunte                                      .. Petitioner
                                         Versus
                                    Grievance Redressal Committee and Ors.                       .. Respondents

                                                               ....................
                                     Mr. Prosper D'souza, Advocate for Petitioner.
                                     Ms. Tanaya Goswami, Advocate for Respondent Nos.1 and 3.
                                     Ms. D.S. Deshmukh, AGP for Respondent No.2 - State.
                                                                        ....................

                                                                        CORAM : MILIND N. JADHAV, J.

DATE : AUGUST 14, 2025.

P.C.:

1. Heard Mr. D'souza, learned Advocate for Petitioner; Ms.

Goswami, learned Advocate for Respondent Nos.1 and 3 and Ms.

Deshmukh, learned AGP for Respondent No.2 - State.

2. Arguments have been concluded.

3. Reserved for order / judgment.

[ MILIND N. JADHAV, J. ]

Ajay

AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE UGALMUGALE Date: 2025.08.14 15:46:18 +0530

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