New India Assurance Co Ltd Through Its ... vs Ramnath Bhaskarrao Ugale And Ors
2024 Latest Caselaw 25532 Bom

Bombay High Court

New India Assurance Co Ltd Through Its ... vs Ramnath Bhaskarrao Ugale And Ors on 5 September, 2024

                                          (1)                     [ca2113.24]


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

              931 FIRST APPEAL NO. 2113 OF 2024
  NEW INDIA ASSURANCE CO LTD THROUGH ITS DIVISIONAL MANAGER
                           VERSUS
              RAMNATH BHASKARRAO UGALE AND ORS
                            WITH
             CIVIL APPLICATION NO. 9484 OF 2024

Mr.P.C. Mayure h/f. Mr. A.B. Kadethankar, Advocate for the
appellant.

                                     CORAM      : KISHORE C. SANT, J.

                                     DATE       : 05.09.2024
PC :-

01. Issue notice to the respondents, returnable on 17.10.2024.

02. Till next date, there shall be stay to the impugned judgment and award subject to depositing entire amount under the award along with interest in this Court before next date.

[KISHORE C. SANT, J.]

snk/2024/sep24/ca2113.24