The Branch Manager, Bajaj Alliance ... vs Ganesh Bhanudas Sangle And Another
2024 Latest Caselaw 25519 Bom

Bombay High Court

The Branch Manager, Bajaj Alliance ... vs Ganesh Bhanudas Sangle And Another on 5 September, 2024

                                          (1)                     [fa2109.24]


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

             928 FIRST APPEAL NO. 2109 OF 2024
 THE BRANCH MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE CO LTD
                           VERSUS
            GANESH BHANUDAS SANGLE AND ANOTHER
                            WITH
            CIVIL APPLICATION NO. 9331 OF 2024
                      IN FA/2109/2024

Mr.M.R. Deshmukh, Advocate for the appellant.

                                     CORAM      : KISHORE C. SANT, J.

                                     DATE       : 05.09.2024

PC :-

01. Issue notice to the respondents, returnable on 14.11.2024.

02. There shall be stay to the impugned judgment and award, subject to deposit of the entire amount under the award along with interest in this Court before next date.

[KISHORE C. SANT, J.]

snk/2024/sep24/fa2109.24