Vishnudas Ramchandra Sarda vs The State Of Maharashtra
2024 Latest Caselaw 25517 Bom

Bombay High Court

Vishnudas Ramchandra Sarda vs The State Of Maharashtra on 5 September, 2024

Author: Shivkumar Dige

Bench: Shivkumar Dige

                                         1                          985 aba.1339.24.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                     BENCH AT AURANGABAD.
        985 ANTICIPATORY BAIL APPLICATION NO. 1339 OF 2024

                    NILAM CHAMPATYARAI AJMERA
                             VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                       ...
Adv. for Applicant : Mr. R. N. Dhorde, Senior Counsel, i/b Mr. V. R. Dhorde.
APP for Respondent/State : Ms. D. S. Jape.
                                       ...

                              AND
          ANTICIPATORY BAIL APPLICATION NO. 1390 OF 2024

                   VISHNUDAS RAMCHANDRA SARDA
                              VERSUS
                     THE STATE OF MAHARASHTRA
                                    ...
Advocate for Applicant : Mr. Abhaykumar Dilip Ostwal.
APP for Respondent/State : Ms. D. S. Jape.
                                    ...

                              AND
          ANTICIPATORY BAIL APPLICATION NO. 1487 OF 2024

                     DAYANAND MARUTI BIRAJDAR
                              VERSUS
                     THE STATE OF MAHARASHTRA
                                       ...
Advocate for Applicant : Mr. Satej S. Jadhav.
APP for Respondent/State : Ms. D. S. Jape.
                                       ...


                                  CORAM : SHIVKUMAR DIGE, J.

DATE : 05th September, 2024.

P.C.:

. Heard the learned counsel for applicants.

2 The learned counsel for applicants submits that the Honourable 2 985 aba.1339.24.odt

Supreme Court has released some of the co-accused on bail. The

learned counsel for the applicant tendered a copy of judgment. It is

taken on record.

3 The learned APP seeks time to go through the same.

4 Stand over to 12th September, 2024.

[ SHIVKUMAR DIGE, J. ] nga