The Branch Manager, The New India ... vs Bayjabai Bhavlal Koli And Others
2024 Latest Caselaw 25513 Bom

Bombay High Court

The Branch Manager, The New India ... vs Bayjabai Bhavlal Koli And Others on 5 September, 2024

                                          (1)                       [fa2117.24]


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                            933 FIRST APPEAL NO. 2117 OF 2024
                   THE DIVISIONAL THE NEW INDIA ASSURANCE COMPANY LTD.
                                         VERSUS
                               BEBABAI HARISH KATE AND ANR
                                          WITH
                           CIVIL APPLICATION NO. 9639 OF 2024

                           934 FIRST APPEAL NO. 2118 OF 2024
                   THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO LTD
                                         VERSUS
                            BAYJABAI BHAVLAL KOLI AND OTHERS
                                          WITH
                          CIVIL APPLICATION NO. 9608 OF 2024

                        935 FIRST APPEAL NO. 2119 OF 2024
             THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
                                      VERSUS
                         KAMLESH HARISH KATE AND OTHERS
                                       WITH
                       CIVIL APPLICATION NO. 9609 OF 2024

Mr.M.D. Shinde, Advocate for the appellant/applicant.

                                     CORAM      : KISHORE C. SANT, J.

                                     DATE       : 05.09.2024
PC :-

01.                 Issue   notice   to   the   respondents,    returnable    on
17.10.2024.

02. Till next date, there shall be stay to the impugned judgment and award subject to depositing entire amount under the award along with interest in this Court before next date.

[KISHORE C. SANT, J.] snk/2024/sep24/fa2117.24