Sunanda Ramakant Desai Since Dec And Ors vs Kashinath R Kolwankar And Ors
2024 Latest Caselaw 25505 Bom

Bombay High Court

Sunanda Ramakant Desai Since Dec And Ors vs Kashinath R Kolwankar And Ors on 5 September, 2024

                                                                               Board Sr.No.:-907

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 576 OF 2019

 Kashinath R. Kolwankar                      ....APPLICANT
            V/S
 Sunanda Wd/o Ramakant Desai (deceased) And
                                         ....RESPONDENT

Ors.

WITH WRIT PETITION NO. 12020 OF 2023

Sunanda Ramakant Desai Since Dec And Ors ....PETITIONER V/S Kashinath R Kolwankar And Ors ....RESPONDENT

Mr. Kishor Patil a/w Mr. R. M. Haridas a/w Ms. Rukmini Khairnar i/by Mr. Shriram Redij for Applicant in CRA/576/2019 and for Respondent in WP/12020/2023 Mr. Prasad K. Dhakephalkar Senior Advocate (Through VC ) a/w Mr. Abhinav Bhatkari i/by Mr. Ajit A. Kocharekar for Respondent No. 2, 4A to 4C in CRA/576/2019 and for Petitioner in WP/12020/2023

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 5th September, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )