Hdfc Bank Limited vs Geo-Chem Laboratories Private Limited
2024 Latest Caselaw 25428 Bom

Bombay High Court

Hdfc Bank Limited vs Geo-Chem Laboratories Private Limited on 4 September, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                              3-IAL-5301-2024.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

            INTERIM APPLICATION (L) NO.5301 OF 2024
                              IN
      COMMERCIAL EXECUTION APPLICATION (L) NO.2104 OF 2024

 HDFC Bank Limited                      ...Applicant/Judgment Creditor
      V/s.
 Geo-Chem Laboratories Pvt. Ltd         ...Respondent/Judgment Debtor

 Ms. Vastala Pant (through VC) i/b Indus Law, Advocate for the
 Applicant.
 Mr. Shashwat Rai i/b Keystone Partners, Advocate for the Respondent.

                           CORAM   :    ABHAY AHUJA, J.

                           DATE    :    4th SEPTEMBER, 2024
 P.C. :

1. Pursuant to the order dated 31st July, 2024, today when the

matter is called out, both the learned Counsel appearing for the parties

submit that some more time be granted as the settlement talks are still

going on.

2. Mr. Rai,learned Counsel appears for the Respondent, submits that

accordingly time to file affidavit of disclosure also be extended.

3. Time to file disclosure affidavit is extended by a period of two

weeks. At the joint request of the learned Counsel appearing for the

parties, list on 9th October, 2024.

(ABHAY AHUJA, J.)