Siemens Ltd vs Union Of India
2024 Latest Caselaw 25385 Bom

Bombay High Court

Siemens Ltd vs Union Of India on 4 September, 2024

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                       Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2837 OF 2021

 Volvo Group India Pvt. Ltd. (formerly Known ....PETITIONER
 As Volvo Buses India Pvt. Ltd.)
            V/S
 The Union Of India And 3 Ors               ....RESPONDENT

WITH WRIT PETITION NO. 2188 OF 2022

Abb Limited ....PETITIONER V/S The Union Of India Through Its Secretary And....RESPONDENT

Ors

WITH WRIT PETITION NO. 2910 OF 2021

Volvo Group India Pvt. Ltd. (formerly Known ....PETITIONER As Volvo Buses India Pvt. Ltd. ) V/S The Union Of India Thorugh The Secretary ....RESPONDENT Ministry Of Finance And 3 Ors.

WITH WRIT PETITION NO. 5120 OF 2022

Indorama Synthetics (i) Ltd ....PETITIONER V/S The Union Of India And 3 Ors ....RESPONDENT

WITH WRIT PETITION NO. 3587 OF 2022

India Yamaha Motor P. Ltd ....PETITIONER V/S The Union Of India And 3 Ors ....RESPONDENT

WITH WRIT PETITION NO. 3128 OF 2024

Siemens Ltd ....PETITIONER V/S Union Of India ....RESPONDENT

Mr Sriram Sridharan a/w Mr Shanmuga Dev and Ms Nishtha Shrivastava for Petitioner.

Mr Karan Adik a/w Ms Niyati Mankad for Respondent No 2 to 4 in WP/2188/2022 Mr Karan Adik a/w Mr Ram Ochani for Respondent nos 3 and 4 in WP/3587/2022 Mr Jitendra B Mishra a/w Ms Sangeeta Yadav and Mr Umesh Gupta for Respondents in WP/2837/2021, WP/2910/2021 and WP/5120/2022.

Mr Sangeeta Yadav for Respondents in WP/3128/2024 Mr J B Mishra a/w Mr Dhananjay B Deshmukh and Mr Rupesh Dubey for Respondents in WP/5120/2022 Mr J B Mishra a/w Ms Sangeeta Yadav and Mr Rupesh Dubey for Respondents in WP/2837/2021 and WP/2910/2021. Mr Karan Adik a/w Mr Satyaprakash Sharma for Respondents in WPL/3128/2024.

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA

SHANTILAL JAIN, JJ DATE : 4th September, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )