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Ku. Wanshika D/O Arun Shrirame vs Joint Commissioner And Vice - Chairman, ...
2024 Latest Caselaw 25322 Bom

Citation : 2024 Latest Caselaw 25322 Bom
Judgement Date : 3 September, 2024

Bombay High Court

Ku. Wanshika D/O Arun Shrirame vs Joint Commissioner And Vice - Chairman, ... on 3 September, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2047 OF 2023
                              In
                        STAMP NO. OF

 Ku. Wanshika D/o Arun Shrirame                 ....PETITIONER
              V/S
 Joint Commissioner And Vice - Chairman, S.t.....RESPONDENT

Caste Certificate Scrutiny Committee, Nagpur

S. R. NARNAWARE for Petitioner NAHUSH S. KHUBALKAR for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 3rd September, 2024 P.C. :

Shri S.R.Narnaware Adv. for the petitioner. Shri M.J.Khan AGP for R-1. Shri N.S.Khubalkar Adv. for R-2. CLOSED FOR THE JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )

 
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